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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964

(1)As from the commencement of this Act, no court shall take cognizance of any matter in respect of an employee of the famine relief works under any labour law.