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[Cites 0, Cited by 1] [Section 38(1)] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(1)(b) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(b)if a part of the decree or other document is sought to be cancelled, such part of the amount or value of the property.