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[Cites 0, Cited by 0] [Section 288A] [Entire Act]

State of Goa - Subsection

Section 288A(1) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(1)Pending disbursement of benefits under approved schemes, the committee, comprising of Minister (Labour) as chairman, Secretary (Labour) and Commissioner Labour and Employment, as it's members, may extend immediate relief to the beneficiaries affected by disaster, catastrophes or natural calamities, etc., upto an amount of Rupees ten lakhs among all eligible beneficiaries of the affected area which shall include cash payment to beneficiaries and expenditure towards all the facilities and benefits granted to such beneficiaries.