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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(xxi) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(xxi)to make provisions for buildings, premises, furniture, apparatus, books and other means needed for carrying on the work of the Vishwa Vidyalaya;