Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(u) in The West Bengal Motor Vehicles Rules, 1989

(u)shall not permit persons in and engaged in connection with the vehicle to smoke while the vehicle is being refuelled;