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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(n) in Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Audit Rules, 1987

(n)whether in respect of building works, check measurement was done by the competent authority before final payment was made and whether the necessary subsidiary accounts and registers such as measurement books, stock books, muster rolls, tenders and agreement are kept;