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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(n) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(n)[ 'place of business' means any place where a dealer or a producer sells any of the trade articles and keeps his books of account etc.] [Substituted by S.O. 2, dated 30.3.1995, Rajasthan Government Gazette Extraordinary, Part IV(ga) dated 5.4.1995, page 3(4) for the following: - (n) 'place of business' mean any place where a dealer sells any of the trade articles held by him in stock.]