Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(4)] [Section 117] [Entire Act]

State of Meghalaya - Subsection

Section 117(4)(a) in Meghalaya Municipal Act, 1973

(a)horses or ponies belonging to officers doing regimental duty at the rate of one animal for each officer;