Himachal Pradesh High Court
Purkhu Ram vs . Cbi on 1 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Purkhu Ram Vs. CBI .
Cr.MP(M) No. 1024/2023 01.05.2023 Present: Mr. Dinesh Kumar, Advocate, for the petitioner.
Mr. A.K. Bansal, Special Prosecutor, for the respondent. Notice. Mr. A.K. Bansal, learned Special Prosecutor, appears and waives service of notice on behalf of the respondent. Reply to the application, as prayed for, be filed within two weeks. List thereafter.
Jyotsna Rewal Dua Judge 1st May, 2023(Rohit) ::: Downloaded on - 01/05/2023 20:59:46 :::CIS