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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Excise (Grant of licence of selling by Shop and conditions of licence) Rules, 2019

13. Dry Days.

- The Licensed premises shall be closed and no business transacted on the following days declared as dry days:-
(i)26th January -Republic day
(ii)15th August -Independence day
(iii)2nd October -Gandhi Jayanthi.