Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 19K in The Court Fees Act, 1870 19K. Sections 6 and 28 not to apply to probates or letters of administration. - Nothing in Section 6 or Section 28 shall apply to probates or letters of administration.
