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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(1) in The Goa, Daman and Diu School Education Rules, 1986

(1)Building grants may be given for the following purposes only to those Schools Managements which are qualified to receive maintenance grant for-
(a)purchase, construction, extension or rebuilding school buildings;
(b)payment of debts incurred in the purchase, construction or extension of school buildings.