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Himachal Pradesh High Court

M/S Venus Remedies Limited. vs . Jai Chand on 20 October, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

M/s Venus Remedies Limited. Vs. Jai Chand CWP No.7345 of 2022 .

20.10.2022 Present: Mr. Rahul Mahajan, Advocate, for the petitioner.

CWP No.7345 of 2022 & CMP No.14703 of 2022 Issue notice to the respondent, returnable by three weeks, on taking steps within three days.

                            r         to                    (A.A. Sayed)
                                                            Chief Justice

                                                         (Jyotsna Rewal Dua)
             October 20, 2022                                  Judge
                R.Atal








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