Himachal Pradesh High Court
M/S Venus Remedies Limited. vs . Jai Chand on 20 October, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
M/s Venus Remedies Limited. Vs. Jai Chand CWP No.7345 of 2022 .
20.10.2022 Present: Mr. Rahul Mahajan, Advocate, for the petitioner.
CWP No.7345 of 2022 & CMP No.14703 of 2022 Issue notice to the respondent, returnable by three weeks, on taking steps within three days.
r to (A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
October 20, 2022 Judge
R.Atal
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