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[Cites 0, Cited by 0] [Section 3A(7)] [Section 3A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3A(7)(b) in The U.P. Consumer Protection Rules, 1987

(b)in case of candidates having experience of working under the Central Government or any State Government or an undertaking under the Central Government or the State Government, on the basis of their available Annual Confidential Reports for the last ten years and their experience relevant to the post applied for;