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[Cites 0, Cited by 0] [Section 22(6)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(6)(b) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(b)The Managing committee shall attach a detailed challan along with the schedule (in duplicate) showing the necessary particulars that is name, designation, amount of the contribution in respect of each employee and the grand total while presenting the bill to the concerned treasury.