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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(2)Without prejudice to the provisions of sub-rule (1) the District Judge mayimpose any of the penalties specified in Rule 26 on any Member of the Serviceof which he is the Appointing Authority.