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State of Uttar Pradesh - Section
Section 26 in The U.P. Government College of Architecture (Technical) Service Rules, 1994
26. Saving.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix[See Rule 4 (2)]| Serial No. | Name of the post | Number of posts | ||
| Permanent | Temporary | Total | ||
| 1. | Photo Artist | - | 1 | 1 |
| 2. | Workshop Assistant | - | 1 | 1 |
| 3. | Technical Assistant (Surveying) | 1 | - | 1 |
| 4. | Librarian | - | 1 | 1 |