Section 84 in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001
84. Document open to public inspection.—
Any person may, on an application to the Authority or the Registrar, as the case may be, and on payment of such fees as may be prescribed, obtain a certified copy of any entry in the Register or any other document in any proceedings under this Act pending before such Authority or Registrar or may inspect such entry or document.
