Section 56(3) in The Sikh Gurdwaras Board Election Rules, 1959
(3)Copies of returns forwarded by the returning officers under rule 54 shall be furnished by the [Chief Commissioner, Gurudwara Elections] [Substituted for the words 'Commissioner, Gurdwara Elections' by Central Government Notification dated 26.7.1978.] on payment of fee of two rupees for each such copy.
