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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(2)(b) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(b)A representative of the Central Ground Water Board to be nominated by the Chairman, CGWB;