Section 2(e) in The M.P. Cinemas (Exhibition of Films By Video Cassette Recorder/player) Licensing Rules, 1983
(e)["Video Cassette Recorder/Player"] [Substituted by Notification No. F. 18-22-89-C-XXX, dated 1-10-1996.] means a cinematograph for the purpose of giving cinematograph exhibition of recorded film.
