Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985 (1)Any person desiring to possess and sell poppy straws shall make an application to the authorised officer for a licence in that behalf.
