Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 32AB(1)] [Section 32AB] [Entire Act]

Union of India - Subsection

Section 32AB(1)(i) in The Income Tax Act, 1961

(i)a sum equal to the amount, or the aggregate of the amounts, so deposited and any amount so utilised; or [Inserted by Act 23 of 1986, Section 8 (w.e.f. 1.4.1987).]