Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(2) in The Tamil Nadu Catering Establishments Rules, 1959 (2)The fees to be paid for the renewal of the registration certificate shall be as specified in the Table under sub-rule (2) of rule 3.
