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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(1) in The Tamil Nadu Borstal Schools Rules, 1938

(1)Religious and moral lectures to inmates shall be allowed on condition that no proselytizing is carried on under the clock of religious and moral instruction and that the instructors confine their attention to the inmates of their own faith.