Bombay High Court
Skf India Limited, Through Mrs. Reni ... vs Municipal Corporation Of City Of Pimpri ... on 19 December, 2018
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7158 OF 2014
Skf India Limited, Through Mrs. Reni Varghese ....Petitioner
V/S
Municipal Corporation Of City Of Pimpri ....Respondent
Chinchwad, Pune And Ors CORAM : B.P. COLABAWALLA, J DATE : 19th December, 2018 P.C. :
Due to paucity of time the matter is adjourned for 19/01/2019. Ad-interim relief if any to continue till then.
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