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State of Odisha - Section

Section 6 in The Orissa Legislative Assembly Members' Salary, Allowances and Pension Act, 1954

6. Accommodation in inspection Bungalows etc.

- Notwithstanding any thing contained in any other law, rules or orders for the time being in force and subject to rules to be made by the State Government, member shall be entitled to free accommodation in Inspection Bungalows, Dak Bungalows, Circuit Houses or Rest Houses maintained by the State Government or Local Authority within the State.