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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(pp) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(pp)'Regional Power Committee' or 'RPC' means the Committee as defined in sub-section (55) of Section 2 of the Act;