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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1) in National Cadet Corps (Girls Division) Rules, 1949

(1)Every Officer and Girl Cadet shall be liable to undergo training for a period of at least 4 hours per week during the training Year:Provided that no training may be given during the periods the school or college is closed for vacations :Provided further that every Officer and Girl Cadet shall undergo training for a minimum period of 65 hours during the annual [school or college] [Substitued by S.R.O. 216, dated 7th June, 1957, Part II, Section 4, page 97] session.