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Calcutta High Court

Shakti Prasad Sinha Chowdhury vs State Of West Bengal on 16 January, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                                      ORDER SHEET
                                     WP 2409/1994

                            IN THE HIGH COURT AT CALCUTTA

     Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction

                                     ORIGINAL SIDE




     SHAKTI PRASAD SINHA CHOWDHURY               Plaintiff/Petitioner/Applicant

         Versus

     STATE OF WEST BENGAL                        Defendant/Respondent

BEFORE:

The Hon'ble JUSTICE ARINDAM SINHA Date : 16th January, 2014.
Mr. S. Pal for State.
The Court : None appears for the petitioner even on the second call and after this matter was posted in the warning list published at least on January 10, 2014, January 13, 2014 and January 15, 2014. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) tk