Calcutta High Court
Shakti Prasad Sinha Chowdhury vs State Of West Bengal on 16 January, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP 2409/1994
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHAKTI PRASAD SINHA CHOWDHURY Plaintiff/Petitioner/Applicant
Versus
STATE OF WEST BENGAL Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA Date : 16th January, 2014.
Mr. S. Pal for State.
The Court : None appears for the petitioner even on the second call and after this matter was posted in the warning list published at least on January 10, 2014, January 13, 2014 and January 15, 2014. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) tk