Bombay High Court
Rangnath Tukaram Thalkari vs Suresh Jagannath Chopane And Others on 4 March, 2024
P1-CriAppeal-1062-2023
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPEAL NO. 1062 OF 2023
RANGNATH TUKARAM THALKARI
VERSUS
SURESH JAGANNATH CHOPANE AND OTHERS
.....
Advocate for the Appellant : Ms. Vishakha Patil, Advocate i/by M/s.
Talekar and Associates.
Advocate for Respondent Nos. 1 and 2 : Mr. H. P. Jadhav.
.....
CORAM : ABHAY S. WAGHWASE, J.
DATED : 04 MARCH 2024 PER COURT :-
1. Not on board. Upon mentioning, taken on board.
2. It is pointed out that this court had granted time to furnish address pursis of respondent no. 3. That time has lapsed. However, learned counsel is ready to furnish the same today itself.
3. Registry to accept the address pursis, if furnished today.
4. If address pursis is received, issue notice to respondent no. 3, returnable on 01.04.2024.
[ABHAY S. WAGHWASE, J.] vre