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State of Rajasthan - Section

Section 1 in The Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994

1. Short title and commencement.

(1)These rules may be called the Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994.
(2)They shall come into force on such date as the State Government may, by notification in the official Gazette, appoint.