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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(k) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(k)a ladder-way extends from the bottom to the top of every out door hoist tower in case no other ladder way exists within easy reach and such ladder way comply with the relevant national standards;
(I)the rated capacity of a hoisting engine is at least one and a half times the maximum load that such engine will be required to move;