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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in The Orissa Cultural Grants Rules, 1995

(1)Government may sanction such amounts as recurring or non-recurring grants to the State Autonomous Bodies as may be decided from year to year, Grants relating to cultural functions shall also be utilised through the said Bodies.