Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

Bengal Presidency - Subsection

Section 85(2)(k) in Bengal Excise Act, 1909

(k)for restricting the exercise of any of the powers conferred by [section 65, [sub-section (1)] [Inserted by section 33 of the Bengal Excise (Amendment) Act, 1914 (Bengal Act VIII of 1914).], and] sections 66 and 67;