Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(2)(a) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Act, 2006 (a)the Form in which and the authority to whom an application for felling tree shall be made;