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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(j) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(j)"Qualified Candidate" means the candidate who has appeared for the Common Entrance Test for admission into the related Professional Course and assigned ranking in the Common Merit List as per Rule 5 of the Andhra Pradesh Integrated Common Entrance Test for Admission into MBA and MCA Professional Courses Rules, 2003.