Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(2)(c) in Karnataka Ancient and Historical Monuments and Archeological Sites and Remains Act, 1961

(c)the form in which applications for permission under section 20 or section 22 may be made and the particulars which they should contain;