Section 17(1)(c) in The Registration Act, 1908

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Union of India - Subsection

Section 17(1)(c) in The Registration Act, 1908

(c)non-testamentary instruments which acknowledge the receipt or payment of any consideration on account of the creation, declaration, assignment, limitation or extinction of any such right, title or interest; and

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Union of India - Subsection

Section 17(1)(c) in The Registration Act, 1908