Section 1 in Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954
1. Short title, extent and commencement.
(1)This Act may be called the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Indebted Agriculturists (Temporary Relief) Act, 1954.(2)It extends to the whole of the [State of Tamil Nadu.] [Substituted for 'State of Madras' by the Tamil Nadu Adaptation of Laws Order 1969, as amended by the Tamil Nadu Adaptation of Law (Second Amendment) Order, 1969](3)It shall come into force at once.
