Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 27 in United Provinces Medical Act, 1917

27. Appeal to State Government from decision of council.

(1)An appeal shall lie to the [State Government]1 from every decision of the Council under section 24 or 26.
(2)Every appeal under sub-section (1) shall be preferred within three months from the date of such decision.