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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(b) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(b)"Annual meeting" means one of the ordinary meetings of the Senate held every year under sub-section (1) of section 19 and declared by the Statutes to be the annual meeting of the Senate ;