Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Uttar Pradesh - Subsection Section 34(2)(a) in The U.P. Water Management And Regulatory Commission Act, 2008 (a)the procedure to be adopted by the Selection Committee for selection and appointment of the Chairperson and the Members;