Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Rules Under Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 6. A retained employee shall be allowed to count his service from the date of taking over of the inam estate for the purpose of pension and gratuity.
