Calcutta High Court (Appellete Side)
Monisha Pailan vs State Of West Bengal & Ors on 12 July, 2016
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1
101 12.07.2016 W.P. 10018 (W) of 2016
Aloke
Ct. 28
Monisha Pailan
Versus
State of West Bengal & Ors.
Mr. Jayanta Narayan Chatterjee
Mr. Sirshendu Sinha Roy
Mr. Debasish Banerjee
Mr. Apalak Basu
Mr. Amit Biswas
Ms. Priyanka Ghosh Chowdhury
... for the petitioner
Mr. Kaushik Gupta
... for the respondent nos. 3 and 4
Affidavit-of-service filed in Court be kept with the record.
Mr. Ashim Kr. Ganguly, learned counsel who ordinarily appears for the State is requested to appear in this matter. Copy of the petition be served upon him in course of the day. He is requested to submit a report of compliance of the direction for payment of compensation to the victim in terms of the direction given by the Apex Court in Laxmi vs. Union of India & Ors. in Writ Petition (CRL.) No. 129 of 2006. Further report as to the progress of investigation be also filed on the next date of hearing.
Let this matter appear in the supplementary list two weeks hence.
(Joymalya Bagchi, J.)