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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(2) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(2)No order of cancellation or suspension of registration under this rule shall be made unless the person concerned has been given a reasonable opportunity of being heard in respect of the grounds for such cancellation or for such suspension.