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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(6) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(6)Whereby an order made under sub-section (5) the rights conferred on any college by affiliation are withdrawn in whole, or in part or modified the grounds for such withdrawal or modification shall be stated in the order.