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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(dd) in The M.P. Entertainments Duty and Advertisements Tax Act, 1936

(dd)[ "population" shall mean the urban agglomeration population according to the latest official census of the place, city, town or the locality concerned;] [Inserted by M.P. Act No. 6 of 1999 (w.e.f. 1-5-1999).]