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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(2) in The Assam Agricultural University Act, 1968

(2)Any student of the Gauhati or Dibrugarh University or the Colleges which have become constituent Colleges of the University who immediately before the aforesaid date for studying was eligible for any examination of the Gauhati or Dibrugarh University, shall have the right to complete his course and preparation therefor and appear at the examination in accordance with the courses of study of the Gauhati or the Dibrugarh University Act.