Supreme Court - Daily Orders
Dharam Singh (D) Thr. Lrs And Ors vs Prem Singh (D) Thr. Lrs. on 10 July, 2019
Bench: Ashok Bhushan, K.M. Joseph
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO.1423 OF 2019
IN
CIVIL APPEAL NO.516 OF 2009
DHARAM SINGH (D) THR. LRS AND ORS Petitioner(s)
VERSUS
PREM SINGH (D) THR. LRS. Respondent(s)
O R D E R
We have gone through the review petition and the connected papers. We do not find any error, much less apparent, in the judgment impugned, warranting its reconsideration.
The review petition is, accordingly, dismissed.
...................J. (ASHOK BHUSHAN) ...................J. (K.M. JOSEPH) New Delhi, July 10, 2019 Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.07.10 16:49:46 IST Reason: ITEM NO.1001 SECTION X S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No.1423/2019 in C.A. No.516/2009 (Arising out of impugned final judgment and order dated 05-02-2019 in C.A. No.516/2009 passed by the Supreme Court Of India) DHARAM SINGH (D) THR. LRS AND ORS Petitioner(s) VERSUS PREM SINGH (D) THR. LRS. Respondent(s) (FOR ADMISSION and IA No.86693/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 87190/2019 - EXEMPTION FROM FILING O.T.) Date : 10-07-2019 This matter was circulated today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE K.M. JOSEPH By Circulation UPON perusing papers the Court made the following O R D E R Review petition is dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER (signed order is placed on the file)